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State of Uttarakhand - Section

Section 136 in Uttarakhand Co-Operative Societies Act, 2003

136. Powers & functions of Trustee.

- The powers and functions of trustee shall be governed by the provisions of this chapter and by the instrument of Trust executed between Uttarakhand State co-operative bank and the Trustee as modified or substituted from time to time by their mutual agreement with the approval of State Government.