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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iii) in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008

(iii)Savings Bank Account shall be opened with State Bank of India/State Bank of Hyderabad at State level in the designation of the Head of the Department and the Account shall be operated with joint signatures.