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Kerala High Court

S.Chidambaran Pillai vs Kerala State Electricity Board on 24 May, 2011

Author: K.Surendra Mohan

Bench: K.Surendra Mohan

       

  

  

 
 
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT:

              THE HONOURABLE MR.JUSTICE K.SURENDRA MOHAN

           MONDAY, THE 9TH DAY OF JULY 2012/18TH ASHADHA 1934

                      WP(C).No. 15958 of 2012 (T)
                      ---------------------------

PETITIONER(S):
-------------

     1.  S.CHIDAMBARAN PILLAI, AGED 63 YEARS
         (PPO.NO.29119. GC NO.50/2006 OF DLO, ALAPUZHA)
         ROHINI SANKARA BHAVANAM, PALLIPURAM POST
         ALAPPUZHA.

     2.  N.GOVINDAN POTTI
         (PPO.NO.18312,  GC NO.69/2006 OF DLO
         ALAPUZHA)NANGEZATHU MADAM, THIRUVIZHA
         KANICHANKULANGARA POST, ALLEPPEY DISTRICT.

     3.  O.KAUSALIAMMA
         (PPO.NO.28590,  GC NO.56/2006 OF DLO
         ALAPUZHA)KRISHNA VILASAM, EZHUPUNNA SOUTH POST
         ALLEPPEY DISTRICT.

     4.  D.GOPINATHAN NAIR
         (PPO.NO.31638,  GC NO.51/2006 OF DLO
         ALAPUZHA)ATHIRA, MOHAMMA POST, ALLEPPEY DISTRICT.

     5.  K.SHANMUGHAN,
         (PPO.NO.25460,  GC NO.160/2005 OF DLO
         ALAPUZHA) KAITHAVALAPPIL, S.N.PURAM POST
         ALLEPPEY DISTRICT.

     6.  V.M.ANIRUDHAN
         (PPO.NO.29378,  GC NO.143/2005 OF DLO
         ALAPUZHA) MADHAVAM, CMC 26, CHERTHALA POST
         ALLAPPEY DISTRICT.

     7.  K.J.UNNIKRISHNAN
         (PPO.NO.32203,  GC NO.342/2005. OF DLO
         ALAPUZHA)KANNIMITTAM, CMC-1, CHERTHALA POST
         ALLEPPEY DISTRICT.

     8.  K.BHUVANACHANDRAN
         (PPO.NO.22439,  GC NO.375/2005 OF DLO
         ALAPUZHA) KURINJIKATTU, CMC-9, CHERTHALA
         ALLEPPEY DISTRICT.

     9.  A.K.RAJU
         (PPO.NO.19232,  GC NO.89/2005 OF DLO
         ALAPUZHA)ARACKAL HOUSE, THONKAKULANGRA
         ALLEPPEY DISTRICT.

                                  :2:
WP(C).No. 15958 of 2012 (T)

     10. P.K.LEELAMMA
         (PPO.NO.20885,  GC NO.63/2005. OF DLO
         ALAPUZHA)MANJUWHA, KALAVOOR POST
         ALLEPPEY DISTRICT.

     11.  E.M.JOY
         KUNNEL VEEDU, (PPO.NO.22114,  GC NO.343/2005 OF DLO
         ALAPUZHA) MANAKODAM, THIRUMALA BHAGOM
         THURAVOOR POST, ALLEPPEY DISTRICT.

     12. K.RAMADASAN PILLAI
         (PPO.NO.23096  GC NO.369/2005 OF DLO
         ALAPUZHA) RAMA NILAYAM, MANAPPURAM POST, CHERTHALA
         ALLEPPEY DISTRICT.

     13.  M.SARADA
         (PPO.NO.31604,  GC NO.289/2005 OF DLO
         ALAPUZHA) VELIKKAKATHU, THIRUNELLOR POST
         ALLEPPEY DISTRICT.

     14.  V.N.GOPU
         (PPO.NO.23551,  GC NO.350/2005 OF DLO
         ALAPUZHA) NARAYANEEYAM,VADUTHALA JETTY POST
         ALLEPPEY DISTRICT.

     15.  T.P.RAMACHANDRAN
         (PPO.NO.30050  GC NO.344/2005 OF DLO
         ALAPUZHA) KOCHUCHIRAYIL, CMC-14, CHERTHALA
         ALAPPUZHA DISTRICT.

     16.  K.K.VISWANATHAN
         (PPO.NO.22471,  GC NO.352/2005 OF DLO
         ALAPUZHA) KAITHAKKATU VEEDU, MOHAMMA POST
         ALLEPPEY DISTRICT.

     17.  M.K.UNNIKRISHNA KAIMAL
         (PPO.NO.28051,  GC NO.367/2005 OF DLO
         ALAPUZHA) AAYILYAM, MARUTHOORVATTOM POST, CHERTHALA
         ALAPPEY DISTRICT.

     18.  C.RADHAKRISHNAN
         (PPO.NO.32343  GC NO.95/2006 OF DLO
         ALAPUZHA) SOWPARNIKA, MUTTATHIPARAMBU POST
         ALLEPPEY DISTRICT.

     19.  K.K.MURALLEDHARAN
         (PPO.NO.28352,  GC NO.56/2005 OF DLO
         ALAPUZHA) JYORTHIRMAYEE SADANAM, PATTANAKKAD POST
         ALLEPPEY DISTRICT.

     20.  K.N.GOPALAKRISHNAN
         (PPO.NO.23813,  GC NO.138/2005 OF DLO
         ALAPUZHA)EDAPPARAMBIL VEEDU, KUTHIATHODU POST
         ALLEPPEY  DISTRICT

                                  :3:
WP(C).No. 15958 of 2012 (T)

     21.  K.N.GOPALAKRISHNA PANICKER
         (PPO.NO.17922,  GC NO.89/2006 OF DLO
         ALAPUZHA)VADAKKETHACHAPARAMBIL, CHERTHALA  POST
         ALLEPPEY  DISTRICT

     22.  K.MUKUNDAN
         (PPO.NO.19358,  GC NO.384/2005 OF DLO
         ALAPUZHA)MULLAPPALLY NIKARTH, CMC-10, CHERTHALA
         ALLEPPEY  DISTRICT

     23.  N.BALAKRISHNA MENON
         (PPO.NO.18899,  GC NO.182/2005 OF DLO
         ALAPUZHA)THUSHARAM, CHERTHALA SOUTH POST
         ALLEPPEY  DISTRICT

     24. N.P.NEELAMBARAN
         (PPO.NO.21426,  GC NO.71/2006 OF DLO
         ALAPUZHA)KARTHIKA NIVAS, CHANDIROOR POST
         ALLEPPEY  DISTRICT

     25.  N.VASUDEVA MENON
         (PPO.NO.17250,  GC NO.383/2005 OF DLO
         ALAPUZHA) USUHUS, KURUPPANKULANGARA POST
         ALLEPPEY  DISTRICT

     26.  K.S.LAKSHMIKUTTY
         (PPO.NO.25779  GC NO.61/2006 OF DLO
          ALAPUZHA)THACHETU HOUSE, ERAMALLOOR POST
          ALLEPPEY  DISTRICT

     27.  P.K.ANTONY
         (PPO.NO.20853,  GC NO.141/2005 OF DLO
         ALAPUZHA)PADINJATTEZATHU VEEDU, ERAMALLOR POST
         ALLEPPEY  DISTRICT

     28.  ALLY AMMA V.R.
         (PPO.NO.22675,  GC NO.63/2006 OF DLO
         ALAPUZHA)WIFE OF LATE C.G.SUDHAKARAN, SUDHALAYAM
         EZHUPUNNA POST, ALLEPPEY  DISTRICT

     29.  M.,N.GOPINATHAN NAIR
         (PPO.NO.17520,  GC NO.380/2005 OF DLO
         ALAPUZHA)KAITHAVELIL VEEDU, THYCATTUSSEERY POST
         ALLEPPEY  DISTRICT

     30.  A.K.VIJAYAPPAN NAIR
         (PPO.NO.30502,  GC NO.83/2006 OF DLO
         ALAPUZHA)RAJ BHAVAN, THAYCATTUSSERY POST
         ALLEPPEY  DISTRICT

     31.  P.SIVASANKARAN NAIR
         (PPO.NO.26277,  GC NO.177/2005 OF DLO
         ALAPUZHA)CHANDRA VILASOM, CMC-22, CHERTHALA
         ALLEPPEY  DISTRICT

                                  :4:
WP(C).No. 15958 of 2012 (T)

     32.  K.S.GOPALAKRISHNA PANICKER
         (PPO.NO.23248  GC NO.364/2005 OF DLO
         ALAPUZHA)BINDU NIVAS, CMC-23, CHERTHALA
         ALLEPPEY  DISTRICT

     33.  G.GOPINATHAN NAIR
         (PPO.NO.12806,  GC NO.90/2006 OF DLO
         ALAPUZHA)ASARISSERIL VEEDU, NEDUMBRAKKAD POST
        ALLEPPEY  DISTRICT

     34.  M.ARAVINDAKSHAN
         (PPO.NO.25227,  GC NO.184/2005 OF DLO
         ALAPUZHA)JYOTHIS, UZHUVA, PATTANAKKAD POST
         ALLEPPEY  DISTRICT

     35.  N.APPUKUTTA MENON
         (PPO.NO.26392  GC NO.50/2005 OF DLO
         ALAPUZHA) B.R.NIVAS, PATTANKKAD POST
         ALLEPPEY  DISTRICT

     36.  A.SADANANDAN
         (PPO.NO.19822,  GC NO.378/2005 OF DLO
         ALAPUZHA)PADAKULANGARA VEEDU, VAYALAR POST
        ALLEPPEY  DISTRICT

     37.  V.NARAYANAN NAIR
         (PPO.NO.21041,  GC NO.75/2006 OF DLO
         ALAPUZHA)PREETHI NIVAS, CMC-19, CHERTHALA
         ALLEPPEY  DISTRICT

     38.  P.N.SUDHAKARAN
         (PPO.NO.19977,  GC NO.165/2005  OF DLO
         ALAPUZHA)PUNCHACHIRAYIL, KANNAKARA POST
         THANNERMUKKOM ALLEPPEY  DISTRICT

     39.  N.PURUSHAN
         (PPO.NO.26601,  GC NO.162/2005 OF DLO
         ALAPUZHA)REVATHY, KODAMTHURUTHU, KUTHIAKODE POST
         ALLEPPEY  DISTRICT

     40.  P.C.ANTONY
         (PPO.NO.26744,  GC NO.140/2005 OF DLO
         ALAPUZHA)PULICKAL VEEDU, S.N.PURAM
         ALLEPPEY  DISTRICT

     41.  P.K.BABY
         (PPO.NO.25268,  GC NO.79/2006 OF DLO
         ALAPUZHA)BABY VILLA, THANNERMUKKOM POST
         ALLEPPEY  DISTRICT

     42.  K.LALITHA DEVI
         (PPO.NO.25763,  GC NO.45/2005 OF DLO
         ALAPUZHA)SREEPURAM, CMC-20, CHERTHALA
         ALLEPPEY  DISTRICT

                                  :5:
WP(C).No. 15958 of 2012 (T)

     43.  K.B.VIJAYAMMA
         (PPO.NO.28705,  GC NO.172/2005 OF DLO
         ALAPUZHA)PRADEEP NILAYAM,CMC-25, CHERTHALA
         ALLEPPEY  DISTRICT

     44.  C.LALITHA
         (PPO.NO.23625, GC NO.174/2005 OF DLO
         ALAPUZHA)BIJOY NILAYAM, KADAKARAPPALLY.

     45.  K.K.JOSEPH
         (PPO.NO.30902  GC NO.173/2005 OF DLO
         ALAPUZHA)ROSE HOUSE, VAYALAR P.O.
         ALLEPPEY  DISTRICT

     46.  K.PRAKASAN
         (PPO.NO.28310,  GC NO.164/2005 OF DLO
         ALAPUZHA)THALIYADIL, MUHAMMA P.O.
         ALLEPPEY  DISTRICT

     47.  N.SADANANDAN NAIR
         (PPO.NO.23278,  GC NO.155/2005  OF DLO
         ALAPUZHA)KANIPARAMBIL VEEDU, CMC-1, VELORVATTOM
         ALLEPPEY  DISTRICT

     48.  K.CHANDRASEKHARAN
         (PPO.NO.29152,  GC NO.179/2005 OF DLO
         ALAPUZHA)MANKUZHIYIL, THANNEERMUKKOM P.O.
         ALLEPPEY  DISTRICT

     49.  E.K.RAMANAN
         (PPO.NO.22976,  GC NO.144/2005 OF DLO
         ALAPUZHA)KOLLAPARAMBIL VEEDU, VAYALAR P.O.
         ALLEPPEY  DISTRICT

     50.  P.SADASIVAN
         (PPO.NO.23212,  GC NO.167/2005 OF DLO
         ALAPUZHA)PRASATH, MUTATATHIPARAMBU P.O.
         ALLEPPEY  DISTRICT

     51.  C.N.PARAMEWARA PANICKER
         (PPO.NO.20719,  GC NO.171/2005 OF DLO
         ALAPUZHA)CHANGARANKASTTU PUTHEN VEEDU, CMC-19
         ALLEPPEY  DISTRICT

     52.  N.BHASKARA PANICKER
         (PPO.NO.23756,  GC NO.183/2005 OF DLO
         ALAPUZHA)ARACKAL KIZHAKKE MADAOM
         VALAMANGALAM NORTH, THURAVOOR,ALLEPPEY  DISTRICT

     53.  T.K.PURUTHOSHTAMAN NAIR
         (PPO.NO.23556,  GC NO.163/2005 OF DLO
         ALAPUZHA)VILLIATHU VEEDU, VARANAD P.O.
         ALLEPPEY  DISTRICT

     54.  P.J.SOLOMON

                                  :6:
WP(C).No. 15958 of 2012 (T)

         (PPO.NO.24242  GC NO.159/2005 OF DLO
         ALAPUZHA)PERUMUTTATHU VEEDU
         ARTHINKAL P.O. ALLEPPEY  DISTRICT

     55.  RAMAN NAIR
         (PPO.NO.31670,  GC NO.148/2005 OF DLO
         ALAPUZHA)RAJESH BHAVANAM, CMC-19, CHERTHALA P.O.
         ALLEPPEY  DISTRICT

     56.  M.REGHUVARAN
         (PPO.NO.27293,  GC NO.368/2005 OF DLO
         ALAPUZHA)KRIPA, THIRUNELLOR PO,.ALLEPPEY  DISTRICT

     57.  S.VELAYUDHAN
         (PPO.NO.22847,  GC NO.85/2006 OF DLO
         ALAPUZHA)THENAMPUZHAYATHU VEEDU
         THJRICHATTUKULAM P.O., ALLEPPEY  DISTRICT

     58.  K.SARASAMMA
         (PPO.NO.27585,  GC NO.290/2005 OF DLO
         ALAPUZHA)VATTAEKKATTU VEEDU, CMC-27, CHERTHALA
         ALLEPPEY  DISTRICT

     59.  K.DIVAKARAN
         (PPO.NO.22869,  GC NO.54/2005 OF DLO
         ALAPUZHA)PUTHURAL NIKARTHIL, NEDUMBRAKAD P.O.
         ALLEPPEY  DISTRICT

     60.  P.M.INDIRA
         (PPO.NO.20835,  GC NO.205/2004 OF DLO
         ALAPUZHA)PUTHENPURAYIL, VAYALAR P.O.
         ALLEPPEY  DISTRICT

     61.  V.G.MUKUNDAN
         (PPO.NO.20126,  GC NO.376/2005 OF DLO
         ALAPUZHA)VELIKKAKATHU VEEDU, THIRUNELLOR PO
         ALLEPPEY  DISTRICT

     62.  K.PURUSHOTHAMAN
         (PPO.NO.19468,  GC NO.90/2005 OF DLO
         ALAPUZHA)KARANGATHU VEEDU
         THANNEERMUKKOM P.O.ALLEPPEY  DISTRICT

     63.  P.P.XAVIER
         (PPO.NO.32401,  GC NO.361/2005 OF DLO
         ALAPUZHA)JOSE NIVAS, KAKATHURUTHU, ERAMALLOR P.O.
         ALLEPPEY  DISTRICT

     64.  P.LEELAMMA
         (PPO.NO.26901,  GC NO.46/2005 OF DLO
         ALAPUZHA)POURANMI, SL PURAM P.O.
          ALLEPPEY  DISTRICT

     65.  P.KRISHNA KURUP
         (PPO.NO.29402,  GC NO.206/2004 OF DLO

                                  :7:
WP(C).No. 15958 of 2012 (T)

         ALAPUZHA)CHOTHI GANAPATHIKATTU CHIRA
         KANICHIKULANGARA P.O. ALLEPPEY  DISTRICT

     66.  K.D.RADHAKRISHNAN NAIR
         (PPO.NO.31031,  GC NO.351/2005 OF DLO
         ALAPUZHA)KANNANKONAD, KURUPPANKULNGARA PO
         ALLEPPEY  DISTRICT

     67.  A.CHANDRASEKHARAN
         (PPO.NO.277709,  GC NO.51/2005 OF DLO
         ALAPUZHA)PUTHURALINKARTHIL, CMC-5
         CHERTHALA P.O. ALLEPPEY  DISTRICT

     68.  JOSEPH PETER
         (PPO.NO.29751,  GC NO.72/2006 OF DLO
         ALAPUZHA)VLAYIL VEEDU
         EZHUPUNNA NORTH P.O. ALLEPPEY  DISTRICT

     69.  P.K.PAREETHKUNJU
         (PPO.NO.21188,  GC NO.145/2005 OF DLO
         ALAPUZHA)MOOSA MANSION
         ERAMALLOOR P.O.

     70.  A.BALARAVI
         (PPO.NO.27339,  GC NO.52/2005 OF DLO
         ALAPUZHA)PUTHUVALNIKARTU, NEDUMBRAKAD P.O.

     71.  R.RAMACHANDRAN ACHARI
         (PPO.NO.24622,  GC NO.365/2005 OF DLO
         ALAPUZHA)THAMBAKAPARAMBU
         MUHAMMA P.O. ALLEPPEY  DISTRICT

     72.  G.RAMAKURUP
         (PPO.NO.31390,  GC NO.94/2006 OF DLO
         ALAPUZHA)KANNAMBADATH
         MARARIKULAM P.O. ALLEPPEY  DISTRICT

     73.  N. GOPALAKRISHNA PANICKER
         (PPO NO.27431, GC NO.372/2005 OF DLO
         ALAPUZHA) SREERAGAM, CMC-7, CHERTHALA PO

     74.  K. KRISHNA PANICKER,
         (PPO NO.27974, GC NO.379/2005 OF DLO
         ALAPUZHA) LAKSMI NIVAS, CMC-16, CHERTHALA P.O.

     75.  AMMUKUTTY AMMA, W/O.NARAYANAN NAIAR,
         (PPO NO.19995(FP), GC NO.74/2006 OF DLO
         ALAPUZHA) NARAYANEEYAM, VAYALAR P.O.

     76.  A. MONI,
         (PPO NO.29244, GC NO.54/2006 OF DLO
         ALAPUZHA) KOYIKALTHARA, KODAMTHURATHU
         KUTHIYATHODU PO

     77.  RADHAMANI, W/O.REMANAN NAIR,

                                  :8:
WP(C).No. 15958 of 2012 (T)

         (PPO NO.28537FP, GC 59/2006 OF DLO
         ALAPUZHA) NANDANAM, THURAVOOR P.O.

     78.  M.R. GOPINATHAKURUP,
         (PPO NO.26837, GC NO.53/2006 OF DLO
         ALAPUZHA) RAJVIHAR, KADAKKARAPPALLY P.O.

     79.  K.G. SASIDHARAN PILLAI,
         (PPO NO.22718, GC 178/2005 OF DLO
         ALAPUZHA) KOONAMAKKIL VEEDU (SREERAGAM) AROOR P.O.

     80.  K.P. SASIDHARAN NAIR,
         (PPO NO.30213, GC 157/2005 OF DLO
         ALAPUZHA) K.P.NILAYAM, MAYITHARA MARKET P.O.

     81.  K.V. RAJAN,
         (PPO NO.31586, GC 58/2006 OF DLO
         ALAPUZHA) KOLLERIVELIYIL, CMC 19, CHERTHALA P.O.

     82.  M. RAVEENDRAN,
         (PPO NO.27753, GC NO.93/2006 OF DLO
         ALAPUZHA) MANIMANDIRAM, KADAKKARAPPALLY P.O.

     83.  E.M. SUSEELAN,
         (PPO NO.26691, GC NO.91/2006 OF DLO
         ALAPUZHA) ILLIKALVEEDU, WEST MANAKODAM
         PALLITHODU P.O.

     84.  V.V. ANTONY,
         (PPO NO.22395, GC NO.150/2005 OF DLO
         ALAPUZHA) VADAKKETHARA
         VALAMANGALAM (N) THURAVOOR P.O.

     85.  K.PARTAHAN,
         (PPO NO.17606, GC NO.377/2005 OF DLO
         ALAPUZHA) SREEMANDHIRM, CMC 22, CHERTHALA P.O.)

     86.  K.S. MOHANACHANDRAN NAIR,
         (PPO NO.24917, GC NO.92/2006 OF DLO
         ALAPUZHA) KOLLATHUVEEDU, KADAKKARAPPALLY P.O.

     87.  P. SOUMENDRANATHA BABU,
         (PPO NO.27805, GC NO.76/2006 OF DLO
         ALAPUZHA) LAKSMI NIVAS, CHEERTHALA P.O.

     88.  S. NARAYANAN NAIR,
         (PPO NO.25203, GC NO.142/2005 OF DLO
         ALAPUZHA) SREE PADMAM, EZHUPUNNA P.O.

     89.  LALITHAMBIKA, W/O.BHASKARA PANICKER,
         (PPO NO.20765, GC 67/2006 OF DLO
         ALAPUZHA) RESHMIBHAVAN, MUHAMMA P.O.

     90.  N.O. VARGHESE,
         (PPO NO.27367, GC 60/2006 OF DLO

                                  :9:
WP(C).No. 15958 of 2012 (T)

         ALAPUZHA) UPPUPURATHUI, MAY BHAVANAM
         K.R.PURAM, PALLIPURAM P.O.

     91.  P.V. MARIAKUTATY,
         (PPO NO.24984, GC NO.73/2006 OF DLO
         ALAPUZHA) THATTAMPARAMBIL, PALLIPPURAM P.O.

     92.  K.K. RAVINDRAN,
         (PPO NO.28752, GC NO.371/2005 OF DLO
         ALAPUZHA) KALLUPEEDIKA, NIVARTHIL, ERAMALLOOR P.O.

     93.  K. SADASIVAN,
         (PPO NO.28001, GC NO.208/2004 OF DLO
         ALAPUZHA) KHIZHAKKETHAYYIL VEEDU
         CHERTHALA (S) P.O.

     94.  K.V. AMBUJAN,
         (PPO NO.32168, GC NO.209/2004 OF DLO
         ALAPUZHA) ANU NIWAS, CHERTHALA (S) P.O.

     95.  D. RAJAPPAN,
         (PPO NO.28165, GC NO.362/2005 OF DLO
         ALAPUZHA)THAKIDI, MUHAMMA P.O.

     96.  M. SEBASTIAN,
         (PPO NO.28776, GC NO.156/2005 OF DLO
         ALAPUZHA)MUTTATHARA VEEDU, VALAMANGALAM
         THURAVOOR P.O.

     97.  V.K. RAVEENDRAN,
         (PPO NO.19989, GC NO.88/2006 OF DLO
         ALAPUZHA) ARCHANA NIVAS, S.L.PURAM P.O.

     98.  V.C. VARGHESE,
         (PPO NO.20752, GC NO.86/2006 OF DLO
         ALAPUZHA) VATTAKKATTUSSERRI VEEDU
         KUTHIATHODU P.O.

     99.  T.G. MUKUNDAN NAIR,
         (PPO NO.28594, GC NO.47/2006 OF DLO
         ALAPUZHA) PRASATH NIVAS, THURAVOOR P.O.

     100.  N.N. VIJAYAN,
         (PPO NO.22897, GC NO.96/2006 OF DLO
         ALAPUZHA) THEKKEMOOLAYIL VEEDU, CHERTHALA P.O.

     101.  T.J. MOHINI, W/O.VELAPPAN,
         (PPO NO.20210 FP, GC 366/2005 OF DLO
         ALAPUZHA) VINOD BHAVAN, PERUMBALAM P.O.

     102.  LASHMIKUTTAY AMMA, W/O.K.O.KURIAKOSE,
         (PPO NO.20508 FP, GC NO.363/2005, DLO
         ALAPUZHA) MANGALATHU VEEDU, KUTHIYATHODU P.O.

     103.  A.K. SREEDHARA KURUP,

                                 :10:
WP(C).No. 15958 of 2012 (T)

         (PPO NO.26182, GC 176/2005 OF DLO
         ALAPUZHA) SREECHITHIRA, CSP-4
         KURUPPANKULANGARA P.O.

     104.  M.M.PADMAVATHY AMMAL,
         (PPO NO.22380, GC NO.146/2005 OF DLO
          ALAPUZHA)  REVATHY, CMC-12, CHERTHALA P.O.

     105.  D. SUBHASHINI, W/O.R.SUGUANAN,
         (PPO NO.29963 FP, GC 153/2005 OF DLO
         ALAPUZHA) PUKALATHOPU, KANICHUKULANGARA P.O.

     106.  V.K. KAMALASANAN,
         (PPO NO.23404, GC 355/2005 OF DLO
         ALAPUZHA)  KRISHNA NIVAS, MUHAMMA P.O.

     107.  P. RAVEENDRAN NAIR,
         (PPO NO.19202, GC 154/2005 OF DLO
         ALAPUZHA)  PUNNASSERIL, TRICHATTUKULAM P.O.

     108.  P.V. PONNAPPAN,
         (PPO NO.25072, GC 169/2005 OF DLO
         ALAPUZHA)  REVATHY NILAYAM, ERAMALLOOR P.O.

     109.  A.R. RADHAKRISHNAN,
         (PPO NO.19791, GC 121/2006, DLO
         ALAPUZHA)  HEMALATHA NIVAS, THURAVOOR (S) P.O.

     110.  K.P. RAJENDRA PRASAD,
         (PPO NO.31113, GC 149/2005, DLO
         ALAPUZHA) KUTTIVEETTIL, KALAVAMKODAM P.O.

     111.  T.N. KRISHNANKUTTY NAIR,
         (PPO NO.21202, GC 346/2005, DLO
         ALAPUZHA)  PAYIPPATTU VEEDU, PERUMBALAM P.O.
         POOCHAKKAL.

     112.  V.V. PEETHAMBHARAN,
         (PPO NO.23788, GC 80/2006, DLO
         ALAPPUZHA)  KIZHAKKE ARAKKAL, KARIKODE P.O.
         THANNEERMUKKAM.

     113.  G. NARAYANAN POTTI,
         (PPO NO.21487, GC 77/2006, DLO
         ALAPUZHA)  REVATHY, CMC 12, CHERTHALA P.O.

     114.  K.U. GEORGE,
         (PPO NO.32303, GC 77/2005, DLO
         ALAPUZHA)  MUNDUCHIRACKAL VEEDU
         SREEKANDAMANGALAM MUTTATHIPARAMBU.

     115.  P.T. VARKEY,
         (PPO NO.25932, GC 64/2006, DLO
         ALAPUZHA)  PUTHIYATH JYOTHIS, THYKKATTUSSERI.

                                 :11:
WP(C).No. 15958 of 2012 (T)

     116.  P.K. NATESAN,
         (PPO NO.25124, GC 70/2006, DLO
         ALAPUZHA)   RETNA BHAVAN, CHERUVARANAM P.O.

     117.  K. CHIDAMBARAN,
         (PPO NO.23885, GC 340/2005, DLO
         ALAPUZHA)  NEDUGALACHIRA, S.L.PURAM P.O.

     118.  C.K. PURUSHAN,
         (PPO NO.29035, GC 78/2006, DLO
         ALAPUZHA)CHEMPISSERIL VEEDU, PERUMBALAM.

     119.  V. SUKUMARAN,
         (PPO NO.32561, GC 385/2005, DLO
         ALAPUZHATHAYYIL VEEDU, KALAVOOR P.O.

     120.  P.V. ANIL, S/.O.VIJAYAN,
         (PPO NO.25458, GC 55/2006, DLO
         ALAPUZHA)  PUTHUMANAKKARIYIL, VYALAR P.O.

     121.  V. DAMODHARAN,
         (PPO NO.26383, GC 382/2005, DLO
         ALAPUZHA)PRAVEEN NIVAS, KURUPPAN KULANGARA.

     122.MEENASHY, W/O.LATE A.K.KESAVAN,
         (PPO NO.22090, GC 354/2005, DLO
         ALAPUZHA)  PULICKEPARAMBU, PALLIPURAM P.O.

     123.K.N. PONNAPPA PANICKER
         (PPO NO.30801, GC 152/2005, DLO
         ALAPUZHA)  CHENNATTUVELI, PERUMTHURATHU
         PONNAD P.O.MANNANCHERY.

     124.  P.R. BHAKTAHVALSALAN NAIR
         (PPO NO.29202, GC 181/2005, DLO
         ALAPUZHA)BHAKATHI, S.N.PURAM P.O.

     125. P.M. ANTONY,
         (PPO NO.26379, GC 62/2005, DLO
         ALAPUZHA)PARIMANATHU VEEDU, AROOR P.O.

     126.  V.V. PURUSHAN,
         (PPO NO.19264, GC 170/2005, DLO
         ALAPUZHA)VALIYAPARAMBIL VEEDU, GURUPURAM
         ARTHINGAL P.O.

     127.  B. VIJAYAMMA, W/O.LATE CHANDRANKUTTY NAIR,
         (PPO NO.27029, GC 82/2006, DLO
         ALAPUZHA)ACHAMADAM, POOCHAKKAL P.O.

     128. N. MOHANAN,
         (PPO NO.24018, GC 66/2006, DLO
         ALAPUZHA)SANTHIMANDHIRAM, MANAPPURAM PO.

     129.  K. SUGATHAN,

                                 :12:
WP(C).No. 15958 of 2012 (T)

         (PPO NO.26429, GC 217/2004, DLO
         ALAPUZHA)POURNAMI, EZHUPUNNA SOUTH P.O.

     130.  K. SUKUMARAN,
         (PPO NO.22697, GC 161/2005, DLO
         ALAPUZHA) VADAKKETHALACKAL, MANNANCHERRY.

     131. K. SARASAMMA,
         (PPO NO.27585, GC NO.290/2005 OF DLO
         KOTTAYAM) VATTAEKKATTU VEEDU, CMC 27, CHERTHALA
         ALLEPPEY DISTRICT.

     132. GEORGE VARKEY PUNNACKAL,
         (PPO NO.29222, GC NO.34/2005 OF DLO
         KOTTAYAM)S.S. NIWAS, THANNEERMUKKAM POST
         ALLEPPEY DISTRICT.

     133.  R. RADHIKA,
         (PPO NO.24959, GC NO.90/2004 OF DLO
         KOTTAYAM)  RADHAKRISHNALAYAM, MARUTHORVATTOM POST
         CHERTHALA ALLEPPEY DISTRICT.

     134.  V. RAJAPPAN PILLAI,
         (PPO NO.26336, GC NO.15/2005 OF DLO
         KOTTAYAM)SAISYAM, PALLIPURAM POST
         ALLEPPEY DISTRICT.

     135. JAMES MATHEW,
         (PPO NO.32804, GC 549/2004 OF DLO
         ERNAKULAM)CHARUVILA, MYTHRI LANE, ALUVA P.O.

     136.  LUIZA VIOLET LUIZ,
         (PPO NO.23463, GC 504/2005, DLO
         ERNAKULAM)NA-BELLA COTTAGE, EDAPPALLY PO.
         KOCHI-25.

     137. P.C. MURUKESAN,
         (PPO NO.20947, GC NO.2/2006 OF DLO, ERNAKULAM)A.N.60
         ANAND NAGAR, TRIVANDRUM-40.

         BY ADV. SRI.S.RAMESH BABU

RESPONDENT(S):
--------------

     1.  KERALA STATE ELECTRICITY BOARD,
         REPRESENTED BY ITS SECRETARY
         VYDYUTHIBHAVANAM PATTOM, THIRUVANANTHAPURAM. 695001

     2.  THE DISTRICT LABOUR OFFICER,
         (CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT)
         ALAPUZHA.

     3.  THE DISTRICT LABOUR OFFICER,
         (CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT)

                                  :13:
WP(C).No. 15958 of 2012 (T)

         KOTTAYAM.

     4.  THE DISTRICT LABOUR OFFICER
         (CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT)
         ERNAKULAM.

         BY  GOVT PLEADER SRI. G. GOPAKUMAR.
         BY  SRI.K.S.ANIL, SC, KSEB

       THIS WRIT PETITION (CIVIL)  HAVING COME UP FOR ADMISSION ON
09-07-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

                                  :14:
WP(C).No. 15958 of 2012 (T)



                               APPENDIX




PETITIONER(S) EXHIBITS

EXHIBIT-P1 - TRUE COPY OF THE  B.O. DATED 24-5-2011.

EXHIBIT-P2 - TRUE COPY OF THE  ORDER DATED 2-11-2006 OF DLO, ALAPUZHA

EXHIBIT-P3 - TRUE COPY OF THE  ORDER DATED 20-9-2006 OF THE DLO,
            ALAPUZHA.

EXHIBIT-P4 - TRUE COPY OF THE  ORDER DATED 5-10-2006 OF THE DLO,
            ALAPUZHA.

EXHIBIT-P5 - TRUE COPY OF THE  ORDER DATED 6-7-2006 OF THE DLO,
            ALAPUZHA.

EXHIBIT-P5(A) - TRUE COPY OF THE  ORDER DATED 6-1-2007 OF DLO, ALAPUZHA

EXHIBIT-P5(B) - TRUE COPY OF THE  ORDER DATED 5-10-2006 OF DLO, ALAPUZHA

EXHIBIT-P6 - ORDER DATED 21-6-2007 OF THE DLO, KOTTAYAM.

EXHIBIT-P7 - TRUE COPY OF THE  ORDER DATED 10-7-2007 OF THE DLO,
            KOTTAYAM

EXHIBIT-P8 - TRUE COPY OF THE  ORDER DATED 17-7-2007 OF THE DLO,
            KOTTAYAM

EXHIBIT-P9, P9(A) AND P9(B) - TRUE COPIES OF THE ORDERS DATED 11-8-2007
                             OF THE DLO, ERNAKULAM.

EXHIBIT-P10 - PHOTOCOPY OF THE STATEMENT PREPARED BY THE PETITIONERS
             PERTAINING TO THEIR CLAIMS FOR INTEREST.

EXHIBIT-P11 - TRUE COPY OF THE  JUDGMENT DATED 11-4-2012 IN WPC.
             NO.7461/2011.



 RESPONDENTS' EXHIBITS :     NIL.




                                                     TURE COPY

                                                     P.A TO JUDGE.

                                 :15:
WP(C).No. 15958 of 2012 (T)


               IN THE HIGH COURT OF KERALA AT ERNAKULAM



                K.SURENDRA MOHAN,J.
          ---------------------------------------------
                WP(C).No.15958 of 2012
          ----------------------------------------------
          Dated this the 9th day of July, 2012

                      J U D G M E N T

The petitioners are all retired employees of the Kerala State Electricity Board, the first respondent herein. They complain that they have not been paid the interest portion of their gratuity so far.

2. Since the petitioners had not been paid gratuity in accordance with the provisions of the Payment of Gratuity Act, 1972 they had approached the second respondent for necessary reliefs. Accordingly, as per Exts.P2 and P9(b) orders, the respondents 2 to 4 have directed payment of the balance amount of gratuity to them. The first respondent has taken Ext.P1 decision to follow the Payment of Gratuity Act, 1972. Accordingly, the payments due to the petitioners as gratuity have been W.P.(C)No.15958 /2012 : 2 : made. But, the interest due on their gratuity still remains unpaid.

3. The counsel for the petitioners submits that this Court has allowed similar prayers in various other writ petitions filed by retired employees like the petitioners. Ext.P11 is one such judgment. Adv. K.S.Anil who appears for the first respondent submits that the amounts claimed would be paid provided some time is granted for the said purpose. He points out that six month's time has been granted by this Court in Ext.P11. He also submits that interest may be permitted to be calculated from the respective due dates, only till the date of deposit of the principal amount.

4. The above being the position, I am satisfied that this writ petition can also be disposed of in terms of the directions in Ext.P11. Accordingly, this writ petition is disposed of with the following directions:-

i) The first respondent Board shall deposit the entire amount of interest payable to the petitioners, W.P.(C)No.15958 /2012 : 3 : calculated in accordance with the orders Exts.P2 to P9
(b), the interest to be calculated from the respective due dates in the case of each petitioner till the date of deposit of the principal amount, before the Controlling Authority, within a period of six months from today.
ii) Upon such deposit being made, it shall be open to the petitioners to unconditionally withdraw the amounts so deposited.
iii) If the petitioners have withdrawn the principal amount of gratuity after executing bonds, such withdrawal will be treated as unconditional.

K.SURENDRA MOHAN, JUDGE kkj