Kerala High Court
D.N.Ranjumon vs Kerala Public Service Commission on 13 August, 2020
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE SATHISH NINAN
THURSDAY, THE 13TH DAY OF AUGUST 2020/22ND SRAVANA, 1942
W.P.(C)No.29108 OF 2011(K)
PETITIONERS:
1 D.N.RANJUMON, REVATHY, KUNNADIYIL,
MUNDAKKAL P.O., KOLLAM.
2 BINDU S., DWARAKA, KALLIYOOR P.O.,
THIRUVANANTHAPURAM.
3 JAHANA A.N., PUTHUSSERIL HOUSE,
VENGA P.O., SASTHAMCOTTA, KOLLAM DISTRICT.
4 SAJEEV L., MUNDUVELIL HOUSE,
SOORANAD NORTH, KOLLAM.
5 SREEJITH A., ASWATHY, MUNDAKKAL
KOLLAM.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.ANOOP.V.NAIR
SRI.M.R.JAYAPRASAD
SRI.MATHEW SUNNY
SRI.P.MOHANDAS (ERNAKULAM)
RESPONDENTS:
1 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
PUBLIC SERVICE COMMISSION OFFICE, PATTOM,
THIRUVANANTHAPURAM-4.
2 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
PUBLIC SERVICE COMMISSION OFFICE,
PATTOM, THIRUVANANTHAPURAM-4.
ADDL. KERALA STATE CO-OPERATIVE BANK LTD.,
R3 HEAD OFFICE, CO-BANK TOWERS, P.B.NO.6515,
VIKAS BHAVAN P.O., PALAYAM,
THIRUVANANTHAPURAM - 695 033,
REPRESENTED BY ITS MANAGING DIRECTOR.
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
2
ADDL. KERALA STATE CO-OPERATIVE AGRICULTURE AND
R4 RURAL DEVELOPMENT BANK LTD., P.B. NO.56,
STATUE JUNCTION, THIRUVANANTHAPURAM - 695 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE FEDERATION OF
R5 SCHEDULED CASTE/SCHEDULED TRIBE,
CO-OPERATIVE LTD., PEROORKADA,
THIRUVANANTHAPURAM - 695 005,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE CO-OPERATIVE
R6 HOUSING FEDERATION LTD. NO.4330 (HOUSEFED),
KALOOR, KOCHI - 682 017,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA CO-OPERATIVE MILK
R7 MARKETING FEDERATION LTD.(MILMA),
MILMA BHAVAN, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM - 695 004,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE CO-OPERATIVE
R8 MARKETING FEDERATION LTD.(MARKETFED),
P.B.NO.2024, GANDHI NAGAR, KOCHI - 682 020,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE CO-OPERATIVE
R9 RUBBER MARKETING FEDERATION LTD.(RUBBERMARK),
P.B.NO.15, GANDHI NAGAR, KOCHI - 682 020,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA KERAKARSHAKA
R10 SAHAKARANA FEDERATION LTD. NO.4370(KERAFED),
KERA TOWER, WATER WORKS COMPOUND,
VELLAYAMBALAM, THIRUVANANTHAPURAM - 695 033,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE CO-OPERATIVE
R11 FEDERATION FOR FISHERIES DEVELOPMENT LTD.,
(MATSYAFED), KAMALESWARAM, MANACAUD P.O.,
THIRUVANANTHAPURAM - 695 009,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE CO-OPERATIVE CONSUMER'S
R12 FEDERATION LTD.(CONSUMERFED), GANDHI NAGAR,
ERNAKULAM, KOCHI - 682 020,
REPRESENTED BY ITS MANAGING DIRECTOR.
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
3
ADDL. KERALA STATE CASHEW WORKERS APEX INDUSTRIAL
R13 CO-OPERATIVE SOCIETY LTD.(CAPEX), P.B.NO.262,
INDUSTRIAL DEVELOPMENT PLOT, (H & C COMPOUND),
MUNDAKKAL WEST, KOLLAM-691 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE CO-OPERATIVE COIR MARKETING
R14 FEDERATION LTD. NO.679(COIRFED),
P.B. NO.4616, ALAPPUZHA - 688 012,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE HANDLOOM WEAVER'S
R15 CO-OPERATIVE SOCIETY LTD.,(HANTEX),
P.B. NO.64, THIRUVANANTHAPURAM - 695 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
ADDL. KERALA STATE HANDICRAFTS APEX CO-OPERATIVE
R16 SOCIETY LTD. NO.H-231, (SURABHI),
MANNACHERIL BUILDING, KANNANTHODATH LANE,
VALANJAMBALAM, ERNAKULAM, KOCHI - 682 016.
(ADDL.R13 TO R16 ARE IMPLEADED AS PER ORDER DATED
30.11.2011 IN I.A.NO.19206/2011)
R1, R13 BY ADV. SRI.M.K.CHANDRA MOHANDAS
R1, R9 BY ADV. SMT.SARITHA DAVID CHUNKATH
R1, R15 BY SRI.RAGHURAJ, SC, HANTEX
R1, R10 BY SRI.GEORGE POONTHOTTAM, SC, KERAFED
R1, R3 BY SRI.GEORGE POONTHOTTAM, SC,
KERALA STATE CO.OP BANK LTD.
R1 BY ADV. SRI.K.ANAND A.201
R1 BY ADV. SMT.LATHA KRISHNAN
R1 BY ADV. SRI.MILLU DANDAPANI
R1 BY ADV. SRI.PIRAPPANCODE V.S.SUDHIR
R1 BY ADV. SRI.A.N.RAJAN BABU
R1 BY ADV. SRI.K.RAMAKUMAR SR.
R1 BY ADV. SMT.V.P.SEEMANDINI SR.
R1 BY ADV. SRI.K.SHAJ
R1 BY ADV. SMT.SMITHA GEORGE
R1 BY SRI.P.C.SASIDHARAN, SC, KPSC
R1 BY ADV. SRI.B.S.KRISHNANSR., SC, MILMA
R1 BY SRI.GEORGE MATHEW, SC, COIRFED
R1 BY ADV. SRI.NAGARAJ NARAYANANSCK.S.CO-OP BANK
R1 BY ADV. SRI.GEORGE POONTHOTTAMSCKSCOARDBANK L
R1 BY ADV. SRI.T.A.SHAJI, SC, SCST FEDERATION
R1 BY ADV. SRI.MOHAMMED SHIRAZSCKERALA KERA KARS
R1 BY SRI.T.M.RAMAN KARTHA, SC, HANTEX
R1 BY ADV. SRI.JOY GEORGESCSTATE CO-OP.CONSUMERS
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
4
R1 BY ADV. SMT.K.P.SANTHISC MATSYAFED
R1 BY ADV. SRI.GEORGE POONTHOTTAM SCMATSYAFED
R1 BY SRI.K.RAVIKUMAR, SC, KERALA STATE
CO-OPERATIVE BANK LTD.
R1 BY SRI.T.S.KRISHNA KUMAR, SC, KERAFED
R1 BY SRI.JOBY CYRIAC, SC, COIRFED
R1 BY SRI.P.C.SASIDHARAN, SC, COIRFED
R1 BY SRI.MANU GOVIND, SC, KERAFED
R1 BY SRI.T.P.PRADEEP, SC, MATSYAFED
R1 BY ADV. SRI.GILBERT GEORGE CORREYA, SC,
KERALA STATE CO-OPERATIVE BANK LTD.
R3 BY ADV. SRI.M.SASINDRAN
R4 BY ADV. SRI.GEORGE POONTHOTTAM, SC,
KSCOARD BANK LTD.,
R4 BY ADV. SMT.NISHA GEORGE
R5 BY ADV. SRI.T.A.SHAJI, SC, SC/ST FEDERATION
R7 BY ADV. SRI.K.ANAND (A.201)
R11 BY ADV. SMT.K.P.SANTHI, SC, MATSYAFED
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 13.08.2020, ALONG WITH W.P.
(C)6426/2012(C), THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE SATHISH NINAN
THURSDAY, THE 13TH DAY OF AUGUST 2020/22ND SRAVANA, 1942
W.P.(C)No.6426 OF 2012
PETITIONERS:
1 AJAYAN S., AGED 42 YEARS,
VARKALA HOUSE, TC 5/1684 (2), KOWDIAR P.O.,
THIRUVANANTHAPURAM-695 003.
2 SAJITHA M., ASHIK MANZIL, PADA NORTH,
KARUNAGAPPALLY, KOLLAM DISTRICT.
3 JAYASREE.K.S., KANJIRAVILAYIL,
VAYANASALA JUNCTION, SOORANAD SOUTH,
KOLLAM DISTRICT.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.ANOOP.V.NAIR
SRI.M.R.JAYAPRASAD
SRI.P.MOHANDAS (ERNAKULAM)
RESPONDENTS:
1 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
PUBLIC SERVICE COMMISSION OFFICE, PATTOM,
THIRUVANANTHAPURAM-695 004.
2 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
PUBLIC SERVICE COMMISSION OFFICE, PATTOM,
THIRUVANANTHAPURAM-695 004.
3 KERALA STATE CO-OPERATIVE BANK LTD.,
HEAD OFFICE, CO-BANK TOWERS, P.B.NO.6515,
VIKAS BHAVAN P.O., PALAYAM,
THIRUVANANTHAPURAM-695 033,
REPRESENTED BY ITS MANAGING DIRECTOR.
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
6
4 KERALA STATE CO-OPERATIVE AGRICULTURE AND
RURAL DEVELOPMENT BANK LTD., P.B.NO.56,
STATUTE JUNCTION, THIRUVANANTHAPURAM-695 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
5 KERALA STATE FEDERATION OF SCHEDULED CASTE/
SCHEDULED TRIBE CO-OPERATIVE LTD.,
PEROORKADA, THIRUVANANTHAPURAM-695 005,
REPRESENTED BY ITS MANAGING DIRECTOR.
6 KERALA STATE CO-OPERATIVE HOUSING FEDERATION
LTD.NO.4330 (HOUSEFED), KALOOR, KOCHI-682 017,
REPRESENTED BY ITS MANAGING DIRECTOR.
7 KERALA CO-OPEPRATIVE MILK MARKETING
FEDERATION LTD.(MILMA), MILMA BHAVAN,
PATTOM PALACE P.O., THIRUVANANTHAPURAM-695 004,
REPRESENTED BY ITS MANAGING DIRECTOR.
8 KERALA STATE CO-OPERATIVE MARKETING
FEDERATION LTD.(MARKETFED), P.B.NO.2024,
GANDHI NAGAR, KOCHI-682 020,
REPRESENTED BY ITS MANAGING DIRECTOR.
9 KERALA STATE CO-OPEPRATIVE RUBBER MARKETING
FEDERATION LTD.(RUBBERMARK), P.B.NO.15,
GANDHI NAGAR, KOCHI-682 020,
REPRESENTED BY ITS MANAGING DIRECTOR.
10 KERALA KERAKARSHAKA SAHAKARANA FEDERATION
LTD.NO.4370 (KERAFED), KERA TOWER,
WATER WORKS COMPOUND, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 033,
REPRESENTED BY ITS MANAGING DIRECTOR.
11 KERALA STATE CO-OPERATIVE FEDERATION FOR
FISHERIES DEVELOPMENT LTD. (MATSYAFED),
KAMALESWARAM, MANACAUD P.O.,
THIRUVANANTHAPURAM-695 009,
REPRESENTED BY ITS MANAGING DIRECTOR.
12 KERALA STATE CO-OPERATIVE CONSUMER'S
FEDERATION LTD.(CONSUMERFED), GANDHI NAGAR,
ERNAKULAM, KOCHI-682 020,
REPRESENTED BY ITS MANAGING DIRECTOR.
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
7
13 KERALA STATE CASHEW WORKERS APEX INDUSTRIAL
CO-OPERATIVE SOCIETY LTD. (CAPEX), P.B.NO.262,
INDUSTRIAL DEVELOPMENT PLOT, (H & C COMPOUND),
MUNDAKKAL WEST, KOLLAM-691 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
14 KERALA STATE CO-OPERATIVE COIR MARKETING
FEDERATION LTD.NO.679 (COIRFED), P.B.NO.4616,
ALAPPUZHA-688 012,
REPRESENTED BY ITS MANAGING DIRECTOR.
15 KERALA STATE HANDLOOM WEAVERS' CO-OPERPATIVE
SOCIETY LTD. (HANTEX), P.B.NO.64,
THIRUVANANTHAPURAM-695 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
16 KERALA STATE HANDICRAFTS APEX
CO-OPERATIVE SOCIETY LTD. NO.H-231 (SURABHI),
MANNACHERIL BUILDING, KANNANTHODATH LANE,
VALANJAMBALAM, ERNAKULAM, KOCHI-682 016,
REPRESENTED BY ITS MANAGING DIRECTOR.
17 KERALA STATE CO-OPERATIVE TEXTILE
FEDERATION LTD. (TEXFED),
DEVASWOM BOARD JUNCTION, NANTHANCODE,
THIRUVANANTHAPURAM-695 003,
REPRESENTED BY ITS SECRETARY.
R1, R13 BY ADV. SRI.M.K.CHANDRA MOHANDAS
R1, R9 BY ADV. SRI.S.M.PRASANTH
R1, R8 BY ADV. SRI.MILLU DANDAPANI
R1-2 BY ADV. SRI.SUNNY MARKOSE
R1, R15 BY SRI.T.M.RAMAN KARTHA, SC, HANTEX
R1 BY ADV. SRI.K.ANAND A.201
R1 BY ADV. SMT.LATHA KRISHNAN
R1, R3 BY SRI.GEORGE POONTHOTTAM, SC, KERALA STATE
CO.OP BANK LTD.
R1 BY ADV. SRI.PIRAPPANCODE V.S.SUDHIR
R1 BY ADV. SRI.K.RAMAKUMAR SR.
R1 BY ADV. SMT.V.P.SEEMANDINI SR.
R1 BY ADV. SMT.SMITHA GEORGE
R1 BY SRI.P.C.SASIDHARAN, SC, KPSC
R1 BY ADV. SRI.GEORGE POONTHOTTAMSCKSCOARDBANK L
R1 BY ADV. SRI.T.A.SHAJI, SC, SCST FEDERATION
R1 BY ADV. SRI.MOHAMMED SHIRAZSCKERALA KERA KARS
R1 BY ADV. SRI.JOY GEORGESCSTATE CO-OP.CONSUMERS
R1 BY SRI.GEORGE POONTHOTTAM, SC, KERAFED
R1 BY SRI.JOBY CYRIAC, SC, COIRFED
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
8
R1 BY SRI.P.C.SASIDHARAN, SC, COIRFED
R1 BY SRI.MANU GOVIND, SC, KERAFED
R1 BY ADV. SRI.GILBERT GEORGE CORREYA, SC, KERALA
STATE CO-OPERATIVE BA
R4 BY ADV. SRI.GEORGE POONTHOTTAM,SC,KSCOARDBANK L
R4 BY ADV. SMT.NISHA GEORGE
R5 BY ADV. SRI.T.A.SHAJI, SC, SC/ST FEDERATION
R7 BY ADV. SRI.K.ANAND (A.201)
R10 BY ADV. SRI.MOHAMMED SHIRAZ,SC,KERALA KERA KARS
R14 BY ADV. SMT.V.P.SEEMANDINI (SR.)
R15 BY ADV. SRI.N.RAGHURAJ
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 13.08.2020, ALONG WITH W.P.(C) No.29108/2011(K), THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.29108 OF 2011(K) & W.P.(C)No.6426 OF 2012
9
JUDGMENT
Recording the submission of the learned counsel for the petitioners, writ petitions are dismissed as infructuous.
Sd/-
SATHISH NINAN JUDGE ss