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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(1)(a) in Telangana Aqua-culture Seed (Quality Control) Act, 2006

(a)give notice in writing, then and there, of such intention to the person from whom he intends to take sample;