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State of Uttar Pradesh - Section

Section 6 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

6. Age. -

A candidate for recruitment to any of the posts referred to in these rules, must have attained the age of 18 years and must not be more than 30 years of age on the first day of July following the year in which the vacancy is notified :Provided that the upper age-limit shall, in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and dependants of freedom fighters be greater by five years or as provided by the State Government from time to time.