Calcutta High Court (Appellete Side)
Chhaya Hazra & Ors vs State Of West Bengal & Anr on 17 October, 2022
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
17.10. 2022 item No.36 sn/nb ct. no. 39 CRR 3741 of 2022 Chhaya Hazra & Ors.
Vs. State of West Bengal & Anr.
Mr. Rajdeep Mazumder. Mr. Sourav Chatterjee, Mr. M. Mukherjee, Mr. Shakti Halder, .....for the Petitioners Mr. Rudradipta Nandy, Ms. S. Das, ... for the State.
Mr. Jayanta Narayan Chatterjee, Mr. Debasish Banerjee, .... For the opposite party no.2.
In view of the submissions advanced by the Learned Advocate appearing for the petitioners and the Learned Advocate appearing for the State as well the private opposite party no.2, list the matter before the Regular Bench on November 3, 2022 under the same heading.
All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
( Tirthankar Ghosh, J.)