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Punjab-Haryana High Court

O.P.Jindal Global University vs Commissioner Of Income Tax - Rohtak on 2 May, 2013

Bench: Hemant Gupta, Ritu Bahri

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                        CHANDIGARH


                                                             Date of decision: 02.05.2013


                                                             ITA No.285 of 2012

            O.P.Jindal Global University, Sonepat                           .... Appellant

                                                    Versus

            Commissioner of Income Tax - Rohtak                            .... Respondent


            Present:           Mr. Ajay Vohra and Ms. Radhika Suri, Advocates
                               for the appellant.

                               Mr. Inderpreet Singh, Advocate,
                               for the respondent.


            CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
                   HON'BLE MS. JUSTICE RITU BAHRI


            HEMANT GUPTA, J. (ORAL)

For order see ITA No.190 of 2011(O&M) titled "Commissioner of Income Tax, Rohtak Vs. O.P.Jindal Global University, Sonepat".




                                                                      (Hemant Gupta)
                                                                          Judge


            02.05.2013                                                   (Ritu Bahri)
            sonia/Vimal                                                     Judge




Kumar Vimal
2013.05.10 13:48
I attest to the accuracy and
integrity of this document
Chandigarh