Punjab-Haryana High Court
O.P.Jindal Global University vs Commissioner Of Income Tax - Rohtak on 2 May, 2013
Bench: Hemant Gupta, Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 02.05.2013
ITA No.285 of 2012
O.P.Jindal Global University, Sonepat .... Appellant
Versus
Commissioner of Income Tax - Rohtak .... Respondent
Present: Mr. Ajay Vohra and Ms. Radhika Suri, Advocates
for the appellant.
Mr. Inderpreet Singh, Advocate,
for the respondent.
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE RITU BAHRI
HEMANT GUPTA, J. (ORAL)
For order see ITA No.190 of 2011(O&M) titled "Commissioner of Income Tax, Rohtak Vs. O.P.Jindal Global University, Sonepat".
(Hemant Gupta)
Judge
02.05.2013 (Ritu Bahri)
sonia/Vimal Judge
Kumar Vimal
2013.05.10 13:48
I attest to the accuracy and
integrity of this document
Chandigarh