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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(10)Immediately after the counting of votes, the Presiding Officer shall publish in the office of the market committee, the name or names of the person or persons so elected.