Supreme Court - Daily Orders
Indian National Shipowners Assn. vs Union Of India . on 11 April, 2014
ºsc 32134/2011
ITEM NO.5 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).32134/2011
(From the judgement and order dated 24/06/2011 in WP No.545/2011 of
The HIGH COURT OF BOMBAY)
INDIAN NATIONAL SHIPOWNERS ASSN. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for permission to file additional documents, with
prayer for interim relief and office report)
WITH
SLP(C) NO.5093 of 2013
(With appln. for stay, urging addl. grounds, with prayer for interim
relief and office report)
SLP(C) NO. 5362 of 2013
(With appln. for stay, bringing subsequent events on record, filing
addl. documents, with prayer for interim relief and office report)
Date: 11/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. J.P. Cama,Sr.Adv.
Mr. Shiv Kumar Suri,Adv.
Mr. Syed Mehboob,Adv.
Mr. Saswat Pattnaik,Adv.
For Respondent(s) Mr. Arun Pednekar,Adv.
Mr. V.N. Raghupathy,Adv.
Mr. C. Mukund,Adv.
Mr. P.V. Saravana Raja,Adv.
Mr. Pankaj Jain,Adv.
Mr. Bijoy Kumar Jain,Adv.
sc 32134/2011
Mr. C.U. Singh,Sr.Adv.
Mr. Nitin S. Tambwekar,Adv.
Mr. B.S. Sai,Adv.
Mr. K. Rajeev,Adv.
Mr. Arindam Banerjee,Adv.
Mr. Rauf Rahim,Adv.
Mr. L.N. Rao,ASG
Ms. Sunita Sharma,Adv.
Ms. Sangita Joshi,Adv.
Mr. R. Nedumaran,Adv.
Mr. D.S. Mahra,Adv.(Not present)
UPON hearing counsel the Court made the following
O R D E R
To be heard on 15th July, 2014, for final final disposal.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar