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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

(2)Separate registers-shall be maintained for initial recruitment and promotion as well as for each type of recruitment separately for each grade or service or a group of posts.