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Himachal Pradesh High Court

Bladev Kumar vs . State Of H.P. on 10 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bladev Kumar vs. State of H.P. CWP No. 6481/2022 .

10.4.2023 Present: Mr. Ajay Sharma, Sr. Advocate with Ms. Kavita Kajal, Advocate, for the petitioner. Mr. Y. W. Chauhan, Sr. Addl.G. with Mr. Ramakant Sharma, Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State. Mr. Abhishek Verma, Advocate, for respondents No. 3 and 4.

List on 13.4.2023. Registry to reflect name of Mr. Abhishek Verma, Advocate, henceforth in the cause list.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.4.2023 (pankaj) ::: Downloaded on - 11/04/2023 20:38:53 :::CIS