Himachal Pradesh High Court
Dharam Chand vs . Hrtc on 18 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
CWPOA No. 6983 of 2019 18.08.2022 Present: None for the petitioner.
Mr. Raman Jamalta, Advocate, for the respondents.
Despite repeated calls, none has appeared on behalf of the petitioner. In the interest of justice, list on 25.08.2022.
( Satyen Vaidya ) Judge 18th August, 2022 (sushma) ::: Downloaded on - 18/08/2022 20:04:49 :::CIS