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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Dharam Chand vs . Hrtc on 18 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Dharam Chand Vs. HRTC .

CWPOA No. 6983 of 2019 18.08.2022 Present: None for the petitioner.

Mr. Raman Jamalta, Advocate, for the respondents.

Despite repeated calls, none has appeared on behalf of the petitioner. In the interest of justice, list on 25.08.2022.

( Satyen Vaidya ) Judge 18th August, 2022 (sushma) ::: Downloaded on - 18/08/2022 20:04:49 :::CIS