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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(3)(e) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(e)to take appropriate legal action against the use of preconception sex selection techniques by any person at any place, brought to its attention or suo motto and also to initiate independent investigations in such matters;