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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(18) in The Coal Mines Regulations, 2017

(18)At all places where tubs are coupled or uncoupled, there shall be a clear space of not less than one meter -
(a)between, the tubs and one side of the roadway; and
(b)where there are two or more tracks also between the adjacent tracks.