Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 346] [Entire Act] State of Odisha - Subsection Section 346(g) in The Orissa Municipal Corporation Act, 2003 (g)"supply pipe" mean the pipe extending from a Corporation stopcock upto the ball-cock of the storage tank, if any, and any pipe subject to pressure from a Corporation water main.
