Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in The Bonded Labour System (Abolition) Ordinance, 1975

(1)The State Government may, by notification in the Official Gazette, sanction, any project, specifying the areas entrusted to the corporation, and the works to be executed by the corporation in such areas.