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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(10) in Maharashtra Cinemas (Regulation) Rules, 1966

(10)There shall be no recesses or projections in the walls of such staircases within 1.5 m. of the floor and any fittings for lighting shall be at least 2.03 m. above the steps or landing.