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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(5) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(5)The campus of the University shall be on the land owned/leased by the sponsor with adequate class rooms, lecturer halls, libraries, offices besides play ground and sports facilities.