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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(2) in The Delhi Prevention Of Begging Rules, 1960

(2)The Superintendent and such six other officers as the Chief Commissioner may appoint, from time to time, in this behalf, shall be the ex officio members. In the absence of the Chairman, the senior-most official members present shall act as Chairman.