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[Cites 0, Cited by 0] [Section 183(2)] [Section 183] [Entire Act]

State of Rajasthan - Subsection

Section 183(2)(b) in The Rajasthan District Boards Act, 1954

(b)if no such owner or occupier is found, then by giving or tendering the notice to an adult male member or servant of his family, or causing the notice to be fixed on the door or on some conspicuous part of the building or land to which the same relates.