Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Madhya Pradesh - Subsection Section 63(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (b)except in such subject or subjects and upto the standard for which his qualifications have been approved by the Academic Council.
