Karnataka High Court
Smt M Beeramma @ Bhagyamma vs Smt M Ananda Beeramma on 22 November, 2023
Author: S.G.Pandit
Bench: S.G.Pandit
-1-
NC: 2023:KHC:42062
WP No. 25559 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S.G.PANDIT
WRIT PETITION NO. 25559 OF 2023 (GM-CPC)
BETWEEN:
SMT. M BEERAMMA @ BHAGYAMMA
AGED ABOUT 75 YEARS
D/O LATE B MADDURAPPA
W/O LATE P V KRISHNAPPA
R/AT AMRUTHALLI VILLAGE
BYATARAYANAPURA POST,
BENGALURU-560090.
...PETITIONER
(BY SRI N.K. MALLIKARJUN, ADV. FOR
SRI SAMPATH A., ADV.)
AND:
1. SMT. M ANANDA BEERAMMA
AGED ABOUT 73 YEARS
D/O B MADDURAPPA
W/O DOLLAIAH
Digitally R/AT HALASINAMARADA DODDI,
signed by B KANAKANAGARA, CHENNAPATNA TOWN
LAVANYA RAMANAGARA DISTRICT-562160.
Location:
HIGH 2. SMT. SHIVANNA @ M SHIVAKUMAR
COURT OF AGED ABOUT 63 YEARS
KARNATAKA S/O LATE BEEREGOWDA
@ CHIKKATHAMMAIAH
3. SRI SHIVABEERAIAH
AGED ABOUT 33 YEARS
S/O SHIVANNA @ M. SHIVAKUMAR
4. SRI SHASHIDHARA
AGED ABOUT 30 YEARS
S/O SHIVANNA @ M. SHIVAKUMAR
-2-
NC: 2023:KHC:42062
WP No. 25559 of 2023
RESPONDENT NO.2 TO 4 ARE
R/AT NO.2240/21A-A3,
CHURCH ROAD, KODANDARAMA LAYOUT
CHENNAPATNA TOWN,
RAMANAGAR DISTRICT-562160.
...RESPONDENTS
THIS PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO A) SET ASIDE THE ORDER
DATED 14/06/2023 PASSED BY THE LEARNED SENIOR CIVIL JUDGE
AND JMFC, CHANNAPATNA ON IA NO.II FILED UNDER ORDER III
RULE 2 CODE OF CIVIL PROCEDURE BY THE PETITIONER IN OS
NO.26/2020, AT ANNEXURE-A AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner files memo dated 22.11.2023 stating that writ petition has rendered infructuous.
2. Memo is placed on record. Writ petition is dismissed as having become infructuous.
Sd/-
JUDGE NC CT:bms List No.: 1 Sl No.: 43