Himachal Pradesh High Court
P.S. Dipta vs . Union Of India And on 17 June, 2022
Bench: Sabina, Satyen Vaidya
P.S. Dipta vs. Union of India and .
others.
CWP No. 3696 of 2015 17.06.2022 Present: Mr. Paras Dhaulta, Advocate on behalf of Mr. Sunil Mohan Goel, Advocate for the petitioner.
Mr. Lokinder Paul Thakur, Central Government Counsel for respondent No.1.
Mr. Prashant Sharma, Advocate for r respondents No. 2 and 3.
At the request of learned counsel for the petitioner, list after two weeks.
( Sabina )
Acting Chief Justice
June 17, 2022 ( Satyen Vaidya )
(naveen) Judge
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