Section 44(2) in Regulations of the Tamil Nadu Agricultural University
(2)The items relating to stores may be in the nature of-(a)live-stock;(b)dead-stock;(c)laboratory chemicals including glasswares and hardwares;(d)furniture and other such items;(e)stationery;(f)electrical goods;(g)costly laboratory equipments;(h)heavy machineries for farm, civil and other operations;(i)light and heavy vehicles including jeep, car, lorry, bus and farm vehicles;(j)pesticides, fertilizers and other related items;(k)seeds and plants; and(l)such other items.
