Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Andaman and Nicobar Islands - Subsection Section 2(2) in The Andaman and Nicobar Islands Port Rules, 2004 (2)The words and phrases used and not defined in these rules but defined in the Indian Ports Act, 1908 will have the same meaning as in that Act.
