Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(ii) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(ii)In determining whether it is appropriate that an interim order be made, the Commission shall have regard in particular to;