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[Cites 0, Cited by 0] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(8) in Telangana Panchayat Raj Act, 2018

(8)The Government shall have power to make rules to regulate the classification and methods of recruitment, conditions of service, pay and allowances and disciplinary conduct of the Chief Executive Officer appointed under subsection (1).