Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016 4. The salary and allowance of the Officers of the Authority and the number of such officers shall be as specified in Schedule-I.
