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Union of India - Section

Section 8 in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981

8. Disqualification for the presiding officers of Tribunals .-No person shall be appointed to, or continue in, the office of the presiding officer of a Tribunal, if-

(a)he is not an independent person; or
(b)he has attained the age of sixty-five years.