Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52B] [Entire Act] State of Tamilnadu - Subsection Section 52B(4) in Tamil Nadu Prohibition Act, 1937 (4)A Court making a supervision order Shall furnish to the offender and the surety or sureties a notice in writing stating in simple terms the conditions of the bond.
