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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Companies (Winding Up) Rules, 2020

(2)The order appointing the provisional liquidator shall set out the restrictions and limitations if any on his powers imposed by the Tribunal in accordance with the sub-section (3) of section 275 and the order shall be in Form WIN 8 with such variations as may be necessary.