Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2(55)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(55)(iii) in The Companies Act, 2013

(iii)every person holding shares of the company and whose name is entered as a beneficial owner in the records of a depository;