Allahabad High Court
Smt. Shweta Tiwari vs State Of U.P. Through Superintendent Of ... on 6 January, 2010
Author: Alok K. Singh
Bench: Alok K. Singh
Court No. - 28 Case :- HABEAS CORPUS No. - 916 of 2009 Petitioner :- Smt. Shweta Tiwari Respondent :- State Of U.P. Through Superintendent Of Police Unnao And Ors Petitioner Counsel :- Kr.U.C.Nigam Respondent Counsel :- G.A. Hon'ble Alok K. Singh,J.
Application for amendment filed today is taken on record. Objection, if any, may be filed within two days. List/put up on Monday (11.01.2010). Order Date :- 6.1.2010 Shaakir/