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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(2)(b) in Telangana Infrastructure Development Corporation Act, 1998

(b)if the document so addressed or a copy thereof so addressed is given or tendered to some person on the land or building or, where there is no person on the land or building to whom it can be delivered, is affixed on some conspicuous part of the land or building.