Delhi High Court - Orders
Valley Iron & Steel Co.Ltd vs Prinicipal Commission Of Income Tax ... on 11 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5081/2017
VALLEY IRON & STEEL CO.LTD ..... Petitioner
versus
PRINICIPAL COMMISSION OF
INCOME TAX (CENTRAL)-1 & ORS. ..... Respondents
+ W.P.(C) 7834/2017
PRINCIPAL CQNMISSIONER OF
INCOME TAX (CENTRAL) - 1 ..... Petitioner
versus
M/S VALLEY IRON & STEEL CO. LTD. & ANR. ..... Respondents
Present:- Mr. S. Ganesh, Sr. Adv. with Mr. Abhimanyu Jhamba,
Ms. Hemlata Ranga & Mr. Saloj Shaji, Advs. for M/S
Valley Iron & Steel Co. Ltd.
Mr. Asheesh Jain, Sr. Std. Counsel with Mr. Sanjay
Kumar, Jr. Std. Counsel for Appellate in W.P.(C)
7834/2017.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 11.02.2019 Learned counsel for the parties shall file brief synopsis not exceeding five pages with relevant cross references.
W.P.(C) 5081/2017 shall be treated as the lead case and the brief synopsis in this case be treated as brief synopsis in the other case also.
List on 7th May, 2019 for final hearing.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 11, 2019/'pv'