Section 74(2)(c) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 1] [Section 74(2)] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(2)(c) in Orissa Value Added Tax Act, 2004

(c)Produce all the documents, including the prescribed way bill relating to the goods, before the officer-in charge of the check-post or barrier or the authorised officer,

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State of Odisha - Subsection

Section 74(2)(c) in Orissa Value Added Tax Act, 2004