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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(1)(d) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(d)decision of the case.