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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(ix) in Rajasthan Land Pooling Schemes Act, 2016

(ix)"operational construction" means any construction whether temporary or permanent which is necessary for the operation, maintenance, development or execution of any or all of the following public services, namely;-