Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 19 in Kerala Cultural Activists Welfare Fund Act, 2010

19. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall he against the Chairman or any Director of the Board or officer of the Board for anything which is it good faith done or intended to be done under this Act or under the Schemes.