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[Cites 0, Cited by 0] [Section 30] [Entire Act]

British India - Subsection

Section 30(1) in British Nationality Act, 1948

(1)His Majesty may, in relation to the States and territories under His protection through His Government in the United Kingdom, by Order in Council declare which of those States and territories are protectorates and which of them are protected States for the purposes of this Act.