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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(4) in The Orissa Dental Council Rules, 1969

(4)The elector shall enclose the voting paper in the "Identification Envelope" and then enclose that envelope in a bigger cover, in the left hand lower corner of which the elector shall write his full name and signature. If the elector fails to write full name and also his signature the voting paper shall be invalid.