Bombay High Court
Mseb Holding Co, Ltd vs Estrella Batteries Ltd. And Ors. on 10 September, 2025
sr.3-TS-37-1987.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TRUSHA
TUSHAR
MOHITE ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
TRUSHA TUSHAR
MOHITE
Date: 2025.09.11
18:34:41 +0530
TESTAMENTARY SUIT NO. 37 OF 1987
WITH
INTERIM APPLICATION NO. 381 OF 2020
Rajnikant C. Doshi .. Plaintiff
Versus
Usha A. Maksare & Ors. .. Defendants
WITH
INTERIM APPLICATION NO. 3811 OF 2025
WITH
IN PERSON APPLICATION NO. 5 OF 2020
WITH
INTERIM APPLICATION NO. 381 OF 2020
IN
TESTAMENTARY SUIT NO. 37 OF 1987
Adv. Mehta A. Shah for Plaintiff.
CORAM: FIRDOSH P. POONIWALLA, J.
DATE: SEPTEMBER 10, 2025 Page 1 of 2 SEPTEMBER 3, 2025 Mansi shelke ::: Uploaded on - 11/09/2025 ::: Downloaded on - 11/09/2025 21:34:02 ::: sr.3-TS-37-1987.doc P. C.
1. Issue Court notice to Respondent No.4 Indian Overseas Bank in Interim Application No. 3811 of 2025 returnable on 7 th October, 2025.
2. Place the Interim Application for hearing on 7th October, 2025.
[FIRDOSH P. POONIWALLA, J.] Page 2 of 2 SEPTEMBER 3, 2025 Mansi shelke ::: Uploaded on - 11/09/2025 ::: Downloaded on - 11/09/2025 21:34:02 :::