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Bombay High Court

Mseb Holding Co, Ltd vs Estrella Batteries Ltd. And Ors. on 10 September, 2025

                                                                                       sr.3-TS-37-1987.doc



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
 TRUSHA
 TUSHAR
 MOHITE                                   ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
TRUSHA TUSHAR
MOHITE
Date: 2025.09.11
18:34:41 +0530

                                              TESTAMENTARY SUIT NO. 37 OF 1987
                                                                    WITH
                                            INTERIM APPLICATION NO. 381 OF 2020
                      Rajnikant C. Doshi                                        .. Plaintiff

                              Versus

                      Usha A. Maksare & Ors.                                    .. Defendants
                                                                    WITH
                                           INTERIM APPLICATION NO. 3811 OF 2025
                                                                    WITH
                                            IN PERSON APPLICATION NO. 5 OF 2020


                                                                    WITH
                                            INTERIM APPLICATION NO. 381 OF 2020
                                                                     IN
                                              TESTAMENTARY SUIT NO. 37 OF 1987




                        Adv. Mehta A. Shah for Plaintiff.



                                                           CORAM:    FIRDOSH P. POONIWALLA, J.
                                                           DATE:     SEPTEMBER 10, 2025




                                                                Page 1 of 2
                                                            SEPTEMBER 3, 2025
                      Mansi shelke




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                                                                   sr.3-TS-37-1987.doc



P. C.

1. Issue Court notice to Respondent No.4 Indian Overseas Bank in Interim Application No. 3811 of 2025 returnable on 7 th October, 2025.

2. Place the Interim Application for hearing on 7th October, 2025.

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