Section 2(1)(o) in Punjab Urban Planning and Development Authority Building Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(o)"commercial building" means a building used or constructed or adapted to be used either ordinarily or occasionally as:-

(i)multiplex, cinema, office, bank, hotel, restaurant, shop, shopping complex; or

(ii)a building primarily used for display and sale of merchandise or any similar purpose; or

(iii)any other building used for purposes similar mentioned in item (i) & (ii);

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