Section 27(1) in Jagath University Act, 2018

[Cites 0, Cited by 0] [Section 27] [Entire Act]

(1)The Finance Committee shall consist of the following, namely:-

(i) The Chancellor or his Nominee-	-	Chairperson
(ii) The Vice-chancellor	-	Member
(iii)The Registrar	-	Member
(iv) The Finance Officer	-	Secretary
(v) One nominee of the Sponsoring Body	-	Member; and
(vi) Such other members as may be specified inthe statutes.

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