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[Cites 0, Cited by 3] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015

(2)The Commercial Division and Commercial Court shall follow the provisions of the Code of Civil Procedure, 1908, as amended by this Act, in the trial of a suit in respect of a commercial dispute of a Specified Value.