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Union of India - Section

Section 14 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

14. Work on staging .-(1) More than two men shall not be allowed to work at anyone time on a staging plank.

(2)When dock workers are employed on staging more than 2.5 metres high, they shall be protected by safety belts equipped with lifelines which shall be secured with a minimum of flask to a fixed structures.
(3)Prior to each use, belts and lifelines shall be inspected for dry rot, chemical damage or other defects which may affect their strength. Defective belts shall not be used.
(4)Work on a staging shall not be carried on when loaded slings have to pass over the stagings and there is danger from falling objects.