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Union of India - Section

Section 21 in The Authority for Advance Rulings (Procedure) Rules, 1996

21. Fees for supply of additional certified copies.

(1)The Secretary may order grant of additional certified copies of documents or orders to the applicant or the Commissioner on a written request made by either of them.
(2)Copying fees for supply of additional certified copies to the applicant shall be charged at rupees three per page and such fees shall be paid in advance in cash.