Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(e) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(e)The voter shall then and there retire to a place screened from outside view and mark his preference as directed on the voting papers following the instructions supplied separately and thereafter hand over the voting paper to the Polling Officer after closing the envelope and signing on the envelope at the place indicated. The Polling Officer shall then attest it and seal the envelope with the seal supplied to him by the Bar Council.