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State of Punjab - Section

Section 22 in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

22. Corpus of Funds.

- The State Government shall provide a one-time grant not exceeding rupees twenty-five crore to create a Corpus of Funds which thereafter shall be maintained and replenished by the University by mobilising funds from time to time by way of grants, donations, fees and such other charges as it may be enabled to levy under its regulations.